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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(e) in Punjab Package Deal Properties (Disposal) Rules, 1976

(e)[ If the balance is not paid within the period specified above] [Inserted.-vide Notification dated 30th August, 1979.] the amount of defaulted instalments shall be recovered as "arrears of land revenue".