Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 147 in The Himachal Pradesh Roadside Land Control Act, 1968 147. Ghagas-Haritalyanagar-Bhota-Hamirpur-Nadaun-Jawalamukhi-Kotla road. (ii)Border Roads:
