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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Tamilnadu - Subsection

Section 7A(b) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(b)he or any of his partners, or promoters, or Directors or Associates is involved in any legal proceedings, and in the opinion of the Commission grant of licence in the circumstances, may adversely affect the interest of the electricity sector of the consumers; or