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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(1)(d) in Andhra Pradesh Chit Funds Act, 1971

(d)refusing to release the property charged by way of security or to order the release of the cash security of the Government securities under sub-section (4) or sub-section (5) of Section 12;