Delhi High Court - Orders
Rajesh Poddar vs Bar Council Of Delhi And Anr on 21 March, 2018
Author: Sanjiv Khanna
Bench: Sanjiv Khanna, Vinod Goel
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1604/2018
RAJESH PODDAR ..... Petitioner
Through: Mr. Shams Khwaja & Mr. Athar
Alam, Advocates
versus
BAR COUNCIL OF DELHI AND ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Amandeep
Kaur, Ms. Puja Sarkar, Ms. Michelle
Biakthansangi Das, Mr. Tarun Verma
& Mr. Abhijit Chakravarty,
Advocates for BCI
Mr. Jasmeet Singh, Advocate for
respondent No.3
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 21.03.2018 Relist before the Regular Bench on 2.4.2018.
SANJIV KHANNA, J VINOD GOEL, J MARCH 21, 2018/tp