Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! Download Court Copy [Cites 0, Cited by 0] Karnataka High Court M/S Orange County Resorts And Hotels Ltd vs State Of Karnataka on 7 March, 2012 Author: Ajit J Gunjal Bench: Ajit J Gunjal ............. .. _. _. .............. . _. ' _