Orissa High Court
Pradip Kumar Mahala vs State Of Odisha (Vigilance) .... ... on 3 May, 2023
Author: Savitri Ratho
Bench: Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.1974 of 2023
Pradip Kumar Mahala .... Petitioner
Mr.C.Samantaray, Advocate
Versus
State of Odisha (Vigilance) .... Opposite Party
Mr.N.Moharana, ASC,
Vigilance
CORAM:
JUSTICE SAVITRI RATHO
ORDER
Order No. 03.05.2023
01. (Through hybrid mode)
1. Mr.C.Samantaray, learned counsel for the petitioner prays for a short adjournment.
2. Mr.N.Moharana, learned Additional Standing Counsel, Vigilance also prays for some time as instruction have not been received by him.
3. List this matter on 5.5.2023.
............................ (Savitri Ratho) Judge Bichi BICHITRANA Digitally signed by BICHITRANANDA SAHOO NDA SAHOO Date: 2023.05.03 21:20:30 +05'30' Page 1 of 1