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Orissa High Court

Pradip Kumar Mahala vs State Of Odisha (Vigilance) .... ... on 3 May, 2023

Author: Savitri Ratho

Bench: Savitri Ratho

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CRLMC No.1974 of 2023

                   Pradip Kumar Mahala                          ....                   Petitioner
                                                                     Mr.C.Samantaray, Advocate

                                                         Versus
                   State of Odisha (Vigilance)              ....                     Opposite Party
                                                                             Mr.N.Moharana, ASC,
                                                                                       Vigilance

                                       CORAM:
                                            JUSTICE SAVITRI RATHO

                                                        ORDER

Order No. 03.05.2023

01. (Through hybrid mode)

1. Mr.C.Samantaray, learned counsel for the petitioner prays for a short adjournment.

2. Mr.N.Moharana, learned Additional Standing Counsel, Vigilance also prays for some time as instruction have not been received by him.

3. List this matter on 5.5.2023.

............................ (Savitri Ratho) Judge Bichi BICHITRANA Digitally signed by BICHITRANANDA SAHOO NDA SAHOO Date: 2023.05.03 21:20:30 +05'30' Page 1 of 1