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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)Notwithstanding anything contained in clause (1) above the State Council or the Executive Council as the case may be, may direct that a post of academic staff member may be, filled in by obtaining the services of a suitable person on deputation from the State Government, Government of India, Indian Council of Agricultural Research, Council of Scientific and Industrial Research, any statutory University in India, or any Government or Semi Government Organisation or Institution or a Corporation established by law.