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Madras High Court

K.Siva Sankaran vs The Secretary on 19 November, 2024

                                                            W.P.(MD).No.27577 of 2024




                      BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                      DATED : 19.11.2024

                                               CORAM

                          THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                    W.P.(MD).No.27577 of 2024
                                               and
                                   W.M.P.(MD)No.23384 of 2024

                K.Siva Sankaran                                      ... Petitioner

                                                Vs.

                1.The Secretary,
                  Ministry of Ayush,
                  Government of India,
                  Ayush Bhawan,
                  B-Block, GPO Complex, INA,
                  New Delhi-110 023.

                2.The Director,
                  National Testing Agency,
                  Under Department of Higher
                   Education,
                  1 Floor, NSIC-MDBP Building,
                   st

                  Okla Industrial Estate,
                  New Delhi-110 020.

                3.The Selection Committee,
                  Directorate of Indian Medicine and
                    Homeopathy,
                  Aringar Anna Government Hospital
                    of Indian Medicine Complex,
                  Arumpakkam, Chennai-600 106.                  ... Respondents




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                                                                       W.P.(MD).No.27577 of 2024




                Prayer : Writ Petition filed under Article 226 of the Constitution of
                India, praying this Court to issue a Writ of Mandamus, to direct the
                3rd respondent to take further proceedings on the petitioner's
                application in A.R.No.3335, UG (AUSH) Course for Government /
                Government Surrendered Seats in the academic year of 2024-2025,
                through the sports person special category provisional merit list
                2024-2025 in Indian Medicine & Homeopathy.




                                      For Petitioner      : Mr.M.M.Manivelpandian

                                      For R-1             : Mr.P.Paulpandi

                                      For R-2             : Mr.P.Karthick,
                                                            Standing counsel

                                      For R-3             : Mr.T.Amjad Khan,
                                                            Government Advocate


                                                   ORDER

This writ petition has been filed to direct the 3 rd respondent to take further proceedings on the petitioner's application in A.R.No. 3335, UG (AUSH) Course for Government / Government Surrendered Seats in the academic year of 2024-2025, through the sports person special category provisional merit list 2024-2025 in Indian Medicine & Homeopathy.

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2. Heard the learned counsels on either sides and carefully perused the materials available on record.

3.The counseling for the admission of UG (AUSH) Course for Government / Government Surrendered Seats in the academic year of 2024-2025 is ongoing. The petitioner has already paid fees towards processing fees for the purpose of admission in the . UG (AUSH) Course for Government / Government Surrendered Seats for the academic year of 2024-2025 and the same is duly acknowledged by the Secretary of the selection committee, Directorate of Indian Medicine & Homeopathy, Chennai, by a receipt dated 26.10.2024.

4.In view of the same, considering the limited scope of the relief sought for by the petitioner, this Court hereby direct the 3rd respondent to take further action on the petitioner's application in A.R.No.3335, UG (AUSH) Course for Government / Government Surrendered Seats for the academic year of 2024-2025 through the sports person special category provisional list 2024-2025 in Indian Medicine & Homeopathy within a period of four (4) weeks from the date of receipt of a copy of this order.

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5. With the above directions, this writ petition stands disposed of. There shall be no order as to costs. Consequently, connected miscellaneous petition is closed.



                                                                           19.11.2024

                NCC               : Yes / No
                Index             : Yes / No
                Internet          : Yes
                Sml


                To

                1.The Director,
                  National Testing Agency,
                  Under Department of Higher
                   Education,
                  1 Floor, NSIC-MDBP Building,
                   st

                  Okla Industrial Estate,
                  New Delhi-110 020.

                2.The Selection Committee,

Directorate of Indian Medicine and Homeopathy, Aringar Anna Government Hospital of Indian Medicine Complex, Arumpakkam, Chennai-600 106.

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https://www.mhc.tn.gov.in/judis W.P.(MD).No.27577 of 2024 L.VICTORIA GOWRI, J.

Sml W.P.(MD).No.27577 of 2024 19.11.2024 5/5 https://www.mhc.tn.gov.in/judis