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State of Andhra Pradesh - Section

Section 50 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

50. Entries in the daily accounts register.

- The Licensee shall enter in the register in Form R-1 the full particulars of transport permit of passes and documents or trip sheets, pertaining to the stocks received by him. Progressive usage of information technology shall be done as directed by the Commissioner of Prohibition and Excise.