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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(3)Subscription to the Fund,-A member admitted into the scheme shall subscribe an amount at the rate of Rs. 2 (two) per mensem and the same shall be collected from out of the wages paid to him and remitted by the societies every month into the Government Treasury.