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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Tamilnadu - Subsection

Section 140(iv) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(iv)Teaching grants shall be considered as having been paid in respect of the previous year's working of the schools. If an educational institution work throughout a financial year or part of a year, it shall be eligible for a grant for such period, whether or not it works beyond the period.