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Allahabad High Court

M/S. Jai Prakash Surya Prakash Oil ... vs Union Of India & Another on 2 February, 2010

Author: Prakash Krishna

Bench: Prakash Krishna

Court No. - 36

Case :- WRIT - C No. - 4170 of 2010

Petitioner :- M/S. J ai Prakash Surya Prakash Oil Distributor
Respondent :- Union Of India & Another

Petitioner Counsel :- Aloke Kumar

Respondent Counsel :- A.S.G.I.

Hon'ble Prakash Krishna J.

Hon'ble Abhinava UDadhVa.J. Sri Aloke Kumar, learned counsel for the petitioner submits that he does not want to press the present petition. The petition is dismissed as withdrawn at this stage. Order Date :- 2.2.2010 ALS