Allahabad High Court
M/S. Jai Prakash Surya Prakash Oil ... vs Union Of India & Another on 2 February, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 36 Case :- WRIT - C No. - 4170 of 2010 Petitioner :- M/S. J ai Prakash Surya Prakash Oil Distributor Respondent :- Union Of India & Another Petitioner Counsel :- Aloke Kumar Respondent Counsel :- A.S.G.I. Hon'ble Prakash Krishna J.
Hon'ble Abhinava UDadhVa.J. Sri Aloke Kumar, learned counsel for the petitioner submits that he does not want to press the present petition. The petition is dismissed as withdrawn at this stage. Order Date :- 2.2.2010 ALS