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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of West Bengal - Subsection

Section 168(11) in West Bengal Municipal (Building) Rules, 2007

(11)The Municipality may decide the widths of buffer zone upslope and down slope of National Highways and State Highways where no new construction or addition or alteration to any existing structures or change of use will be allowed.