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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(1) in A.P.J. Abdul Kalam Technological University Act, 2015

(1)The Board of Governors shall meet at least once in four months on the dates to be fixed by the Vice-Chancellor in the manner decided by the Board of Governors and it may be through video conferencing.