Section 38(1)(b) in Telangana Mutually Aided Co-Operative Societies Act, 1995

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Telangana - Subsection

Section 38(1)(b) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(b)wilfully neglects or refuses to do an act or to furnish information required for the purposes of this Act or does an act forbidden by this Act, or the bye-laws; or

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State of Telangana - Subsection

Section 38(1)(b) in Telangana Mutually Aided Co-Operative Societies Act, 1995