Bombay High Court
M/S. Konark Enterprises vs City And Industrial Development ... on 17 February, 2022
Author: Abhay Ahuja
Bench: A.A. Sayed, Abhay Ahuja
1 16-WP 3868-21.odt
Digitally
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
MUGDHA M
MUGDHA M PARANJAPE
CIVIL APPELLATE JURISDICTION
PARANJAPE Date:
2022.02.18
WRIT PETITION NO.3868 OF 2021
16:28:22
+0530
M/s. Konark Enterprises ... Petitioner
Vs.
City & Industrial Development Corporation
of Maharashtra Ltd. (CIDCO) & Anr. ... Respondents
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Ms. Alka Pandey i/by Law Global Advocates for the Petitioner.
Mr. Ashutosh Kulkarni for Respondent No.1-CIDCO.
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CORAM : A.A. SAYED &
ABHAY AHUJA, JJ.
DATE : 17TH FEBRUARY 2022
P.C. :
1. Learned Counsel for the Petitioner states that the arguing Counsel is busy in another Court and requests that the matter be kept back in the afternoon session.
2. It is not possible to keep the matter back as the Court would be busy with a partly heard matter at 2.30 p.m.
3. Stand over to 03/03/2022.
(ABHAY AHUJA, J.) (A.A. SAYED, J.)
Mugdha 1 of 1