Allahabad High Court
Udai Bhan Singh vs Distt. Judge Raibareilly And 3 Ors. on 6 December, 2022
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- MATTERS UNDER ARTICLE 227 No. - 5135 of 2017 Petitioner :- Udai Bhan Singh Respondent :- Distt. Judge Raibareilly And 3 Ors. Counsel for Petitioner :- Sudhanshu Chauhan Counsel for Respondent :- Shesh Verma Hon'ble Abdul Moin,J.
List revised.
None appears on behalf of the petitioner to press this petition.
Accordingly, the petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 6.12.2022 Pachhere/-