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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(10) in The Alternative Disputes Resolution Rules, 2004 and the Mediation Rules

(10)recognise that mediation is based on principles of self- determination by the parties and that mediation process relies upon the ability of parties to reach a voluntary, undisclosed agreement;