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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(a) in The Oil Mines Regulations, 2017

(a)holds degree or diploma in fire and safety engineering of an educational institution recognized by the Central Government and having experience in dealing and management of fire services for a period of one year in case of degree or two years in case in diploma; or