Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58B] [Entire Act]

State of Telangana - Subsection

Section 58B(a) in Telangana Land Revenue Act, 1317 F.

(a)no process of the Civil Court shall have effect on such land nor any transfer thereof shall be considered as valid, and