Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(iv) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 (iv)the land which is exclusively used as pathway by one or more families subject to such limits and conditions as may be prescribed:
