Gujarat High Court
Taraji Kalaji Patel & vs Tejendra Ratilal Gadhvi - P.S.I & 2 on 27 August, 2014
Author: M.R. Shah
Bench: M.R. Shah, K.J.Thaker
R/CR.MA/11433/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 11433
of 2014
In CRIMINAL MISC.APPLICATION NO. 9599 of 2014
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TARAJI KALAJI PATEL & 1....Applicant(s)
Versus
TEJENDRA RATILAL GADHVI - P.S.I & 2....Respondent(s)
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Appearance:
MR.KIRIT R CHAUDHARI, ADVOCATE for the Applicant(s) No. 1 - 2
PUBLIC PROSECUTOR for the Respondent(s) No. 3
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 27/08/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE, upon respondent No.1, returnable on 17TH SEPTEMBER, 2014.
(M.R.SHAH, J.) (K.J.THAKER, J) UMESH Page 1 of 1