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Gujarat High Court

Taraji Kalaji Patel & vs Tejendra Ratilal Gadhvi - P.S.I & 2 on 27 August, 2014

Author: M.R. Shah

Bench: M.R. Shah, K.J.Thaker

        R/CR.MA/11433/2014                               ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 11433
                                   of 2014
         In CRIMINAL MISC.APPLICATION NO. 9599 of 2014
===========================================================
=====
               TARAJI KALAJI PATEL & 1....Applicant(s)
                              Versus
       TEJENDRA RATILAL GADHVI - P.S.I & 2....Respondent(s)
================================================================
Appearance:
MR.KIRIT R CHAUDHARI, ADVOCATE for the Applicant(s) No. 1 - 2
PUBLIC PROSECUTOR for the Respondent(s) No. 3
================================================================
        CORAM:               HONOURABLE MR.JUSTICE M.R. SHAH
                                                and
                             HONOURABLE MR.JUSTICE K.J.THAKER
                                Date : 27/08/2014
                                 ORAL ORDER

(PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE, upon respondent No.1, returnable on 17TH SEPTEMBER, 2014.

(M.R.SHAH, J.) (K.J.THAKER, J) UMESH Page 1 of 1