Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(c) in The Uttar Pradesh Pradeshik Armed Constabulary Act, 1948 (c)abandons or delivers up any post or guard which is committed to his charge or which it is his duty to defend; or
