Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Medical Devices Rules, 2017 16. Fees to be charged by Notified Body. - A registered Notified Body may charge fee from the applicant for the services rendered by it as may be determined by the Central Government.
