Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Madhya Pradesh - Subsection Section 29(6) in The M.P. Vat Act, 2002 (6)Words and expressions used in sub-sections [(4), (5), (5-A) and (5-13)] [Substituted by M.P. Act No. 8 of 2007.] but not defined, shall have the same meanings as assigned to them in the Companies Act, 1956 (No. 1 of 1956).
