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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(i) in Tamil Nadu State Khadi and Village Industries and Board Regulations, 1961

(i)Term of office and conditions for reappointment of the members of the Standing Finance Committee. - The members of the Standing Finance Committee shall hold office so long as they continue to be members of the Board and shall on the expiry of their terms of office, he eligible for reappointment, if they are reappointed as members of the Board.