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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(v) in M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977

(v)
(i)Grant in aid and income from other sources during last financial year;
(ii)Expenditure incurred by the Board during last financial year;
(iii)Balance amount with Board at the end of last financial year;