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[Cites 0, Cited by 0] [Section 63A(3)] [Section 63A] [Entire Act]

State of Jharkhand - Subsection

Section 63A(3)(a) in Bihar Factories Rules, 1950

(a)The Chief Inspector may direct the manager or the occupier of any factory to provide such cloak-rooms, lockers, pegs and such other facilities for the use of the workers for drying and storing of clothings, as he may consider necessary and may specify the time within which the direction shall be carried out.