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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(2)(c) in The West Bengal Factories Rules, 1958

(c)steam boiler, steam and feed pipes and their fittings coming under the purview of Indian Boilers Act, 1923 (5 of 1923);