Section 1 in The Bombay Homoeopathic Practitioners' Act, 1959
1. Short title, extent and commencement. - (1) This Act may be called the Bombay Homoeopathic [* * *] Practitioners' Act, 1959.
(2)It extends to the whole of the [State of Maharashtra].(3)It shall come into force on such [day] as the State Government may, by notification in the Official Gazette, appoint.
