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Madhya Pradesh High Court

H.K. Sharma vs Glekso Smith Claine Farmasitikal ... on 7 October, 2015

WP-16626-2015 (H.K. SHARMA Vs GLEKSO SMITH CLAINE FARMASITIKAL LIMITED) 07- 1 0-20 1 5 Mr. Gangadhar Wiswakarma, learned counsel for the petitioner prays for and is granted two weeks' time to file copy of the application which has been rejected by the labour Court Vide order dated 28.8.2015.

(ALOK ARADHE) JUDGE