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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(3) in The Indian Electricity Rules, 1956

(3)[ The cables shall be three-core type and four-core type for portable and transportable apparatus working on single-phase and three-phase supply respectively and the wire meant to be used for ground connection shall be easily identifiable.]