Madhya Pradesh High Court
The State Of Madhya Pradesh vs Motilal on 7 December, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 15061 of 2023 (THE STATE OF MADHYA PRADESH Vs MOTILAL AND OTHERS) Dated : 07-12-2023 Shri Bhuwan Gautam, Government Advocate for the appellant/State.
Let the record of the Court below be called for. List thereafter.
(S. A. DHARMADHIKARI) (PRANAY VERMA)
JUDGE JUDGE
vidya
Signature Not Verified
Signed by: SREEVIDYA
Signing time: 12/7/2023
3:36:41 PM