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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(4)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(b)information of the impending merger and settlement of claims of members and creditors is sent to the Registrar and the Registrar's acknowledgement of receipt of the information is obtained.