Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Kerala - Subsection Section 81(1) in Kannur University Act, 1996 (1)Save as otherwise provided by or under this Act every salaried officer and teacher of the University shall be appointed by a written order.
