Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 105 in The Central Goods and Services Tax Rules, 2017 105. Certification of copies of advance rulings pronounced by the Authority. - A copy of the advance ruling shall be certified to be a true copy of its original by any member of the Authority for Advance Ruling.
