Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(d) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951 (d)When officiating appointment is made to a post borne on the state cadre of the I.A.S./I.P.S.;
