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[Cites 0, Cited by 0] [Section 88B(1)] [Section 88B] [Entire Act]

Union of India - Subsection

Section 88B(1)(a) in The Merchant Shipping Act, 1958

(a)ships which navigate exclusively in inland waters or waters within, or closely adjacent to, sheltered waters or areas where any law for the time being in force relating to ports apply;