Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(q) in Rajasthan Non-Government Educational Institutions Act, 1989

(q)"recognised institution" means a non-Government educational institution affiliated to any University or recognised by the Board, Director of Education or any office authorised by the State Government or the Director of Education in this behalf;