Section 31 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014
31. Tariff.
- The tariff for supply of electricity by the RE source based generating plant to a Distribution Licensee shall be as per Schedule II of these Regulations.Note: - 1. The tariff for supply of electricity from the plant, having more than one unit commissioned in different years, shall be based on weighted average of the contracted capacities of the units commissioned in different years.
