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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(1)(h) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(h)the creation of the post of Professors, Associated Professors, Assistant Professors, Tutors, Senior Residents/ Registrars, Demonstrators, Officers and employees of the Institute and appointment of persons to such posts including the qualifications requisite there of; and