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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Andhra Pradesh - Subsection

Section 67(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)Revaluation Reserve shall be adjusted/reduced by an amount equivalent to the depreciation charge on the revalued portion of the fixed asset.Chapter - XVI Procedure for Accounting Advances and Other Assets