Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(c) in The Assam Displaced Persons (Rehabilitation Loans) Rules, 1954 (c)the name of the identifier of the payee or the fact that the officer personally knows the payee is recorded on the loan bond; and
