Rajasthan High Court - Jodhpur
R.S. Mathur vs Union Of India & Ors on 5 April, 2018
Bench: Chief Justice, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 4488 / 2018
R.S. Mathur S/o Shri Sadarmal Mathur, aged about 64 years, R/o
17/615, Chopasani Housing Board, Jodhpur, Rajasthan.
----Petitioner
Versus
1. The Union of India through its Secretary, Ministry of Labour
and Employment, Shram Shakti Bhawan, Rafi Marg, New
Delhi-110001.
2. The Chairman, Central Board of Workers Education, 7/10,
Room No. 21/22, Jamnagar House, Mansingh Road, New
Delhi-1100041.
3. The Director, Central Board of Workers Education, Ministry of
Labour and Employment, North Ambjhajhari Road, Nagpur-
440033 (M.S.).
4. The Director, Dattopant Thengadi National Board for Workers
Education and Development, Shram Shakati Bhawan, New
Delhi.
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. Kuldeep Mathur
_____________________________________________________
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 05/04/2018
1. Learned counsel for the petitioner seeks leave to withdraw the writ petition.
2. The writ petition is disposed of as not pressed. (VINIT KUMAR MATHUR)J. (PRADEEP NANDRAJOG)CJ. Ramesh/14