Constable (1682) Bheemavaram <4) Town ... vs Ee Ko Es Por - Fas Soot Ey 7 Me Nn Tm on 8 May, 2026

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Andhra Pradesh High Court - Amravati

Constable (1682) Bheemavaram <4) Town ... vs Ee Ko Es Por - Fas Soot Ey 7 Me Nn Tm on 8 May, 2026

Bench: D.Ramesh

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(SPECIAL ORIGINAL JURISDICTION}
FRIDAY, THE EIGHTH DAY OF MA
TWO THOUSAND AND TWENTY SI
| : PRESENT:
THE HONOURABLE SRI JUSTICE D.RAMESH
WRIT PETITION NO: 13695 OF 2026

Between:

KV. S.NV.Prasad, Sfo Ramabh adh aT}, Age i about S2 years, Occ: Head.

ws a

S.
$33

Constable (1682) Bheemavaram <4) Town Police Station, Wrest Godavar
istrict.

we

Petitioner
AND
1. The Government of Andhra Pradesh, Rep. by its Principal Secretary:

Home  Deparirnent, Secretariat Velaganuci, Amaravath], Guntur
CHsirict,

= The Director General of Police, Andhra Pradesh, Mangalagir, Guntur
Distiot
3. The Deputy inspector Genare of Police, Eluru Range, West Go ay ar

Dystrict

Respondents

Petition ureear Article 226 of the Constiution of incia praying thaf in the.
circumstances sfaied in the affidavit Ned therewith, the High Court may be

eased to Issue a Writ, order or dir action more particularly one in the naturé

¥

Sto

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Memorandum in Re No S@F/ESS019, @f03-02-2028 of the 2 saspondent

Pending disposal af WP No 15698 of 202 25, on the ite af the High Court,

The petition coming on for he ating, Upon per Fusing the Petition and the'

alficavit fled In support thereof and upon. hearing the "argume ais of Sts

Seena Kurriar, Advocate far the' Patti loner, and of GP for Services | for the

Respondents, the Col urt made the fs owing.

ORDER

Af the request of the learned Government Pleader, ist after summer yacations, 2026 for getting instructions. ee Meanwhile, the respondents are directed fo consider the case of the petitioner in terms of the. order dated 24.02.2020 passed by the Division Bench of this Court in W.P.No.27734 of 2017, which wa 36 confirmed by the Non'bie Apex Court m S.L.PLNofs} 19794- q9sONZo24 vide order 04,474 2025. ST .

3. List after summer vacation, 2026. 4, Registry is directed to tag the capi as Of the above said orders along with this order, HTRUE COPYH % To, ~ Pee 3 "Te LB edes owe Ny one $ rs ox} Bile ~ see eytamepend A AL. wy ged oN a Dapariment, Secretariat, Jelaganudi.. Amara vali . 4aurtur Distric yee 3 x Ny Su of Polios, West Godavari (istri RPAD).

peeeee, PUC Seana Kumar, Advocate [0! to Sn Ne a One OC yeeens, vesing volt ry ye & ?. One spare co; id os HSH CCRT am Fs DR, DATED: O8/08/2026 LIST THE MATTER AFTER SUMMER VACATION - 2026 ORDER WP.No.1S698 of 2026 INTERIM DIRECTION Yet e oe oo NRA LA?

SHA SAL > of 20:

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