Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Cmc Limited vs Deputy Director Employees State ... on 27 July, 2023

Bench: Hima Kohli, Rajesh Bindal

     ITEM NO.106                              COURT NO.14                    SECTION XII-A

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

                                       CIVIL APPEAL    NO.     10343/2011

     CMC LIMITED                                                            APPELLANT(S)

                                                      VERSUS

     DEPUTY DIRECTOR EMPLOYEES STATE
     INSURANCE CORPORATION                                                  RESPONDENT(S)


     Date : 27-07-2023 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE HIMA KOHLI
                             HON'BLE MR. JUSTICE RAJESH BINDAL

     For Appellant(s)
                                      Mr. Shraman Sinha, AOR


     For Respondent(s)                Mr. Mahesh Srivastava, Adv.
                                      Mr. Vaibhav Manu Srivastava, AOR
                                      Mr. Prachi Darji, Adv.



                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

At the request of learned counsel for the appellant, who seeks a week’s time to amend the cause title, list after one week.

      (POOJA SHARMA)                                                     (NAND KISHOR)
     COURT MASTER (SH)                                                 COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
POOJA SHARMA
Date: 2023.07.27
16:56:22 IST
Reason: