Supreme Court - Daily Orders
Cmc Limited vs Deputy Director Employees State ... on 27 July, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.106 COURT NO.14 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO. 10343/2011
CMC LIMITED APPELLANT(S)
VERSUS
DEPUTY DIRECTOR EMPLOYEES STATE
INSURANCE CORPORATION RESPONDENT(S)
Date : 27-07-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s)
Mr. Shraman Sinha, AOR
For Respondent(s) Mr. Mahesh Srivastava, Adv.
Mr. Vaibhav Manu Srivastava, AOR
Mr. Prachi Darji, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
At the request of learned counsel for the appellant, who seeks a week’s time to amend the cause title, list after one week.
(POOJA SHARMA) (NAND KISHOR)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
POOJA SHARMA
Date: 2023.07.27
16:56:22 IST
Reason: