Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Bihar - Section

Section 70 in The Bihar Prohibition And Excise Act, 2016

70. Immediate Arrest.

- Any excise officer or police officer may arrest, without warrant, any person who has contravened or is likely to contravene an order passed under Section-66 of the Act and shall forthwith forward the person so arrested to the Court.