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[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(3)(i) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(i)Any child or his family shall be supported under sponsorship to withdraw children from child labour/bonded labour for higher education;