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[Cites 0, Cited by 0] [Section 28G(1)] [Section 28G] [Entire Act]

State of Karnataka - Subsection

Section 28G(1)(c) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(c)unlawfully obstruct the flow of, or flush, draw off, divert, or take water from any water works belonging to the Board or any water course by which any such water is supplied; or